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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(i) in The Indian Forest Service (Pay) Rules, 2007

(i)Appointment to the Selection Grade and to posts carrying pay above this grade in the Indian Forest Service shall be made by selection on merit, as per the criteria that may be prescribed by the Central Government, with due regard to seniority: