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State of Bihar - Section

Section 12 in The Bihar Gramdan Act, 1965

12. [ Register of members of Gram Sabha. [Substituted by Bihar Act 6 of 1978, vide Section 10.]

- On the establishment of a Gram Sabha, the Chairman shall cause to be prepared a register in the prescribed form and manner of all members of the Gram Sabha and the register so prepared shall be revised and brought up-to-date at such intervals and in such manner as may be prescribed.]