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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Mizoram - Subsection

Section 20(7) in The Mizoram Aided College Employees Rules, 1990

(7)The amount withdrawn from the Bank(s) shall not exceed the amount proposed to be spent against the withdrawal except for an impressed money the amount of which shall not exceed Rs. 500 at any time.