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Union of India - Section

Section 24 in The Indian Postal Service (Group 'A') Rules, 1987

24. Reservations for Scheduled Castes, Scheduled Tribes etc.

- Nothing in these rules shall affect reservations, relaxation of age limit and other concessions required to be provided for the Scheduled Castes, the Scheduled Tribes, Ex-servicemen and other special categories of persons in accordance with the order issued by the government from time to time tin this regard.