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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Haryana - Subsection

Section 77(b) in The Haryana New Mandi Townships Building Rules, 1967

(b)be connected with the arm of the soil pipe at a point not less than 8 centimetres (3.15") and not more than 30 centimetres (11.811") from the highest point of the trap on that side of water-seal which is nearer to the soil pipes.