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Supreme Court - Daily Orders

Narayan Singh Pathania vs Valuelabs Llp on 6 December, 2022

Bench: J.K. Maheshwari, Bela M. Trivedi

                                IN THE SUPREME COURT OF INDIA
                                    INHERENT JURISDICTION

                             Review Petition (C) No.      of 2022
                                                  [ D.No. 33388 of 2022]
                                               IN
                                  Civil Appeal No. 671 of 2021

             NARAYAN SINGH PATHANIA                                 …PETITIONER


                                                 VERSUS

             VALUELABS LLP & ANR.                                   …RESPONDENT(S)

                                              ORDER

I.A. No. 157644 of 2022 for oral hearing is rejected.

Delay condoned.

We have carefully perused the Review Petition as also the grounds in support thereof. In our opinion, no case for review of order dated 31.03.2022 is made out.

The Review Petition is, accordingly, dismissed.

..….…………...................J. (J.K. MAHESHWARI) Signature Not Verified Digitally signed by ..….…………...................J. (BELA M. TRIVEDI) VISHAL ANAND Date: 2022.12.17 16:22:18 IST Reason:

NEW DELHI;
DECEMBER 6, 2022.
ITEM NO.1001                                           SECTION XVII

                S U P R E M E C O U R T O F     I N D I A
                        RECORD OF PROCEEDINGS

REVIEW PETITION (CIVIL) No……………………/2022 (@Diary No.33388/2022) in C.A. No.671/2021 NARAYAN SINGH PATHANIA Petitioner(s) VERSUS VALUELABS LLP & ANR. Respondent(s) (IA No. 157646/2022 ­ CONDONATION OF DELAY IN FILING REVIEW PETITION & IA No. 157644/2022 ­ ORAL HEARING) Date : 06­12­2022 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MS. JUSTICE BELA M. TRIVEDI By Circulation UPON perusing papers the Court made the following O R D E R I.A. No. 157644 of 2022 for oral hearing is rejected.
Delay condoned.
The Review Petition is dismissed, in terms of the signed order.
(VISHAL ANAND) (DIPTI KHURANA) ASTT. REGISTRAR­cum­PS ASSISTANT REGISTRAR (Signed Order is placed on the file)