Supreme Court - Daily Orders
Narayan Singh Pathania vs Valuelabs Llp on 6 December, 2022
Bench: J.K. Maheshwari, Bela M. Trivedi
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
Review Petition (C) No. of 2022
[ D.No. 33388 of 2022]
IN
Civil Appeal No. 671 of 2021
NARAYAN SINGH PATHANIA …PETITIONER
VERSUS
VALUELABS LLP & ANR. …RESPONDENT(S)
ORDER
I.A. No. 157644 of 2022 for oral hearing is rejected.
Delay condoned.
We have carefully perused the Review Petition as also the grounds in support thereof. In our opinion, no case for review of order dated 31.03.2022 is made out.
The Review Petition is, accordingly, dismissed.
..….…………...................J. (J.K. MAHESHWARI) Signature Not Verified Digitally signed by ..….…………...................J. (BELA M. TRIVEDI) VISHAL ANAND Date: 2022.12.17 16:22:18 IST Reason:
NEW DELHI;
DECEMBER 6, 2022.
ITEM NO.1001 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) No……………………/2022 (@Diary No.33388/2022) in C.A. No.671/2021 NARAYAN SINGH PATHANIA Petitioner(s) VERSUS VALUELABS LLP & ANR. Respondent(s) (IA No. 157646/2022 CONDONATION OF DELAY IN FILING REVIEW PETITION & IA No. 157644/2022 ORAL HEARING) Date : 06122022 This matter was circulated today. CORAM :
HON'BLE MR. JUSTICE J.K. MAHESHWARI HON'BLE MS. JUSTICE BELA M. TRIVEDI By Circulation UPON perusing papers the Court made the following O R D E R I.A. No. 157644 of 2022 for oral hearing is rejected.
Delay condoned.
The Review Petition is dismissed, in terms of the signed order.
(VISHAL ANAND) (DIPTI KHURANA) ASTT. REGISTRARcumPS ASSISTANT REGISTRAR (Signed Order is placed on the file)