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State of Uttar Pradesh - Section

Section 30 in The U.P. Contract Labour (Regulation Abolition) Rules, 1975

30. Issue of duplicate certificate of registration or licence [Sections 13 (3) and 35 (2)(f)].

- Where a certificate of registration or a licence granted or renewed under the preceding rules has been lost, defaced or accidentally destroyed a duplicated may be granted on payment of fees of rupees five.