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State of Jammu-Kashmir - Section

Section 6 in Jammu and Kashmir Drugs and Magic Remedies (Objectionable Advertisements) Act, 2018

6. Prohibition of import into, and export from, the State of certain advertisements.

- No person shall import into, or export from, the State any document containing any advertisement of the nature referred to in section 3, or section 4, or section 5.