Supreme Court - Daily Orders
The State Of Himachal Pradesh vs Rajeev Kumar on 2 January, 2014
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ITEM NO.47 REGISTRAR COURT.1 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M.K. HANJURA
Petition(s) for Special Leave to Appeal (Crl) No(s).9197/2013
STATE OF H.P Petitioner(s)
VERSUS
RAJEEV KUMAR Respondent(s)
(With appln(s) for exemption from filing O.T.)
Date: 02/01/2014 This Petition was called on for hearing today.
For Petitioner(s)
Mr. Ajay Marwah, Adv.
Mr. Arun K. Sinha,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The learned counsel for the petitioner is present. He seeks two weeks’ time to file the affidavit in proof of dasti service. Time, as prayed for, is given to him, as last chance.
List again on 10.2.2014.
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