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[Cites 0, Cited by 13] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(5) in The Punjab Scheduled Castes and Backward Classes (Reservation in Services) Act, 2006

(5)Fifty per cent of the vacancies of the quota reserved for Scheduled Castes in direct recruitment, shall be offered to Balmikis and Mazhbi Sikhs, if available, as a first preference from amongst the Scheduled Castes.