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[Cites 0, Cited by 0] [Section 2(1a)] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(1a)(ii) in Telangana General Clauses Act, 1308 F

(ii)an Act made before the commencement of the Constitution by the Legislative Council or the Legislative Assembly in existence in the pre-Reorganisation Hyderabad State at the time of making of the Act;