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Greater Bengaluru City Corporation -

Section 331 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020

331. thousand rupees or with both.

Penalty for leaving vehicle or animal in dangerous position in publicstreet.- (1) No person in charge of a vehicle or animal shall cause or allow the vehicle oranimal to remain at rest on any public street or public place in such a position or insuch a condition or in such circumstances as to cause or is likely to cause danger,obstruction or undue in-convenience or nuisance to other users of the public street andno person in charge of a vehicle or animal shall allow any vehicle or animal to stand in apublic street or public place unless it is under adequate control.
(2)Whoever contravenes sub-section (1) shall on conviction be punished with fine