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State of Uttar Pradesh - Section

Section 7A in The U.P. Factories Rules, 1950

7A. [ Display of sign board. [Inserted by Notification No. 90/XXXVI-3-2018-83(Sa)-17, dated 13.3.2018 (w.e.f 28.11.1950).]

- Every occupier or manager shall display a painted sign board, with conspicuous letters written in white or luminous paint of any colour, at the main entrance of the factory giving the following particulars -