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[Cites 0, Cited by 0] [Section 168(2)] [Section 168] [Entire Act]

State of Goa - Subsection

Section 168(2)(a) in The Goa Panchayat Raj Act, 1994

(a)[ salaries and allowances to the Adhyaksha, Upadhyaksha [, elected and co-opted] [Clause (a) of sub-section (2) of section 168 substituted by the Amendment Act 20 of 2002.] members of the Zilla Panchayat or members of any committee thereof and travelling and daily allowances to the Adhyaksha and Upadhyaksha or tours outside the district, subject to such rules as may be made in this behalf by the Government].