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[Cites 0, Cited by 0] [Section 63A(4)] [Section 63A] [Entire Act]

State of West Bengal - Subsection

Section 63A(4)(b) in The West Bengal Factories Rules, 1958

(b)The Secretary shall fix-up meeting in such a manner that all the applications received and registered are referred to the Committee within a period of one month from the last date of their receipt.