Section 15(C) in The Jammu and Kashmir State Board of Technical Education Act, 2002
(C)The Committee for Examination shall-(i)make arrangement for conduct of the examination in conformity with the provisions of this Act, and rules and regulations made thereunder;(ii)constitute a sub-committee for appointment of paper setters and examiners after considering the recommendation of the committee on course;(iii)propose the opening and closing of examination centres;(iv)appoint supervisory and other related staff for smooth conduct of the examinations of the Board;(v)appoint vigilance squads and inspectors for various examinations of the Board;(vi)authorise declaration and publication of results of the examination conducted by the Board;(vii)amend or cancel the results of an examination for any bonafide error of the Board in the declaration of the result of the examination :
