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[Cites 0, Cited by 0] [Section 304] [Entire Act]

Bengal Presidency - Subsection

Section 304(b) in Police Regulations, Bengal , 1943

(b)The chalan shall contain the date and hour of the actual despatch of the corpse, an accurate description of if, a statement of the apparent cause of death, the circumstances, if any, which give rise to any suspicion of foul play and an accurate list of clothes and articles sent in with the corpse.