Section 22(2) in The Punjab Privately-Managed Recognised Schools Employees (Security of Service) Rules, 1981
(2)An employee referred to in sub-rule (1) shall be entitled to contribute to Provident Fund established or to be established by the managing committee at such rate as may be specified by the Government from time to time :Provided that an employee who is governed by the provisions of the Scheme shall contribute towards the General Provident Fund in accordance with the provisions thereof.
