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Supreme Court - Daily Orders

Balaji Steel Trade vs Fludor Benin S.A on 23 August, 2024

Bench: Pamidighantam Sri Narasimha, Pankaj Mithal

                                                                  Arbitration   No(s).   65/2023




     ITEM NO.54                         COURT NO.15                  SECTION PIL-W

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Arbitration             No(s).   65/2023

     BALAJI STEEL TRADE                                              Petitioner(s)

                                                VERSUS

     FLUDOR BENIN S.A & ORS.                                         Respondent(s)

     ([TO BE TAKEN UP AT 2:00 P.M.]
      IA No. 16806/2024 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 10694/2024 - EXEMPTION FROM FILING AFFIDAVIT
      IA No. 242054/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 10695/2024 - EXEMPTION FROM FILING O.T. IA No. 242056/2023 - EXEMPTION FROM FILING O.T. IA No. 245634/2023 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 23-08-2024 This matter was called on for hearing today.

CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA HON'BLE MR. JUSTICE PANKAJ MITHAL For Petitioner(s) Mr. Tejas Karia, Adv.

Ms. Shruti Sabharwal, Adv. Mr. Nishant Doshi, Adv.

Mr. Nitin Sharma, Adv.

Mr. Ankit Juneja, Adv.

Mr. Abhinav Mathur, Adv.

Mr. Nitesh Shrivastava, Adv. Mr. Manish Parmar, Adv.

Mr. S. S. Shroff, AOR For Respondent(s) Mr. Nakul Dewan, Sr. Adv.

Mr. Vijayendra Pratap Singh, Adv. Mr. Abhijnan Jha, AOR Ms. Urvashi Misra, Adv.

Mr. Arnab Ray, Adv.

Mr. Siddharth Dave, Sr. Adv.

Signature Not Verified Mr. Susshil Daga, Adv. Digitally signed by Indu Marwah

Mr. Pallav Mongia, AOR Date: 2024.08.27 18:15:24 IST Reason: Mr. Anurag Kalavatiya, Adv. Mr. Chitransh Mathur, Adv. Ms. Parul Singhal, Adv.

1 Arbitration No(s). 65/2023

Ms. Vidhi Thaker, Adv.

UPON hearing the counsel the Court made the following O R D E R List for final disposal at 2 p.m. after eight weeks.

(KAPIL TANDON) (NIDHI WASON) COURT MASTER (SH) COURT MASTER (NSH) 2