Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 604] [Entire Act] State of Bihar - Subsection Section 604(vi) in Civil Court Rules of the High Court of Judicature at Patna (vi)"Year" shall be taken to begin on the 1st April and to close on the 31st March.
