Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act] State of Chattisgarh - Subsection Section 77(1)(b) in High Court of Chhattisgarh Rules, 2005 (b)All other appeals shall be posted before the appropriate Bench for consideration of admission and passing of appropriate orders.