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[Cites 0, Cited by 0] [Section 113B] [Entire Act]

State of Odisha - Subsection

Section 113B(3) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(3)The Speaker shall, at the appointed hour on the allotted days or the last of the allotted day, as the case may be, forthwith put every question necessary to determine the decision of the House on the original question.]