Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(vi) in The Haryana New Mandi Townships Building Rules, 1967 (vi)in the case of proposed additions and alterations in existing building all new works on the plan by an indelible distinctive colour and a key to the colours used;
