Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act] State of Haryana - Subsection Section 10(1)(v) in Haryana Municipal (Control of Vehicles and Carts Drawn By Animals) Bye-laws, 1978 (v)that he shall not permit the licensed vehicle to be driven by any person who has not been licensed as a driver of such vehicle under bye-law 12;