Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of West Bengal - Subsection Section 64(g) in The Chandernagore Municipal Corporation Act, 1990 (g)for any other purpose for which the Corporation is authorised to borrow by or under this Act or any other law in force for the time being:
