Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11B] [Entire Act] State of Rajasthan - Subsection Section 11B(9) in The Rajasthan Land Revenue (Industrial Areas Allotment) Rules, 1959 (9)The lease rent and all other charges shall be deposited in Revenue Head 0029 by the lessee and all sub-lessee;
