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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(c) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)a note indicating the priorities assigned to works included in the draft plan and the phasing of the programme of development as such;