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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of Kerala - Subsection

Section 98(2)(b) in Kerala Factories Rules, 1957

(b)The height of every room in the building shall be not less than 12 feet form floor level to the lowest part of the roof and there shall be at least 12 square feet of floor area for every person employed: