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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(b) in Nagar Parishad Nawada Plastic Waste Management Bye-laws, 2018

(b)ULB shall take steps to minimize litter of plastic waste and ensure segregated storage of waste at secondary storage depots/community bins. The plastic waste shall be collected in the non-biodegradable or dry waste bins only.