Madhya Pradesh High Court
Gend Lal Singh vs The State Of Madhya Pradesh on 9 January, 2019
1 MCRC-45324-2018 The High Court Of Madhya Pradesh MCRC-45324-2018 (GEND LAL SINGH Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-01-2019 Shri O.P. Tiwari, counsel for the petitioner. Learned counsel for the petitioner on instructions prays for withdrawal of this fourth application for bail under Section 439 of the Cr.P.C. filed on behalf of petitioner Gend Lal Singh.
Consequently, it is dismissed as withdrawn.
(C V SIRPURKAR) JUDGE sh Digitally signed by S HUSHMAT HUSSAIN Date: 09/01/2019 17:02:01