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Union of India - Section

Section 22 in The Oil Industry Development Board Staff Provident Fund Rules, 2013

22. Number of Account to be quoted at the time of payment of subscription.

- When paying a subscription either by deduction from emoluments or in cash, a subscriber shall quote the number of his account in the Fund, which shall be communicated to him by the Chief Accounts Officer and any change in the number shall similarly be communicated to the subscriber by the Chief Accounts Officer.