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[Cites 0, Cited by 0] [Section 59(6)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(6)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)the co-operative fails to file the returns with, and furnish the information to the Registrar within ninety days from the date of the special general meeting;