25. What policy must specify .-A marine policy must specify-
(1)the name of the assured, or of some person who effects the insurance on his behalf;(2)the subject-matter insured and the risk insured against;(3)the voyage, or period of time, or both, as the case may be, covered by the insurance;(4)the sum or sums insured;(5)the name or names of the insurer or insurers.
