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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(5) in Andhra Pradesh Farmers Management of Irrigation Systems Act, 1997

(5)[ The District Collector shall cause arrangements, for the selection of a managing committee consisting of one member from each of the territorial constituencies of water users area by a simplified procedure of selecting the representative by consensus and where there is no consensus, it shall be by simplified procedure like show of hands or distribution slips in the manner prescribed:Provided that where the selection of the member could not succeed in any of the constituency, the Water User Association member of that constituency identified by the District Collector or any of the office notified by the District Collector shall exercise the powers and perform of the managing committee member of the territorial constituency.] [Substituted by Act No. 4 of 2018, dated 2.1.2018.]