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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Punjab - Subsection

Section 12(2)(a) in The Punjab Agricultural Produce Markets Act, 1961

(a)if the Committee is to consist of [twelve] [Substituted for 'nine' by Punjab Act No. 14 of 2006.] members, there shall be nominated, -
(i)[ "Six members from amongst such producers, who are members of Gram Panchayats or Panchayat Samitis situated in the notified market area : [Substituted by Punjab Act No. 14 of 2006.]