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Union of India - Section

Section 51 in The Merchant Shipping (Fire Appliances) Rules, 1969

51. Penalties.

- Whoever commits a breach of any of the provisions of these rules shall be punishable with fine which may extend to one thousand rupees and in the event of a continuing breach of these rules, with a further fine which may extend to fifty rupees for every day after the first during which the breach continues.First Schedule(See rule 13 and 26)International Shore Connection