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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Mizoram - Subsection

Section 55(7) in Mizoram Cooperative Societies Act, 2006

(7)Where there arise vacancies on the board without having a required quorum of directors, the remaining directors may call a general meeting for the purpose of electing members to fill such vacancies for the remaining period.