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State of Tamilnadu - Section

Section 7 in Tamil Nadu Pension Rules, 1978

7. Limitation on number of pensions.

(1)A Government servant shall not earn two pensions in the same service or post at the same time or by the same continuous service.
(2)Except as provided in rule 16, a Government servant who, having retired on a superannuation pension or retiring pension, is subsequently re-employed, shall not be entitled to a separate pension or gratuity for the period of his re-employment.