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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(3)(ii) in Chhattisgarh Krishi Upaj Mandi (Special Licence for more than One Market Areas) Rules, 2007

(ii)The list of the market areas for purchase of notified agricultural produce . in more than one market areas and their separate layout, storage site, capacity of the godown, address of the office and the name/father's name of all the workers posted in every market area along with their official capacity;