Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act] State of Maharashtra - Subsection Section 28(1)(m) in Maharashtra Groundwater (Development and Management) Act, 2009 (m)do all such other things as may be necessary for the prosecution of such inquiry and examination and implementation as per the provisions of this Act.