Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67(1)] [Section 67] [Entire Act] State of West Bengal - Subsection Section 67(1)(a) in New Town, Kolkata Development Authority Act, 2007 (a)use or permit to be used for the purpose of human habitation any building or part thereof not originally erected or authorized to be used for such purpose;