Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] Union of India - Subsection Section 46(6) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981 (6)[ The provisions of this rule shall not apply to non-flammable, non-toxic compressed gases.] [ Inserted by G.S.R. 372(E), dated 17.5.2002 (w.e.f. 17.5.2002).]
