Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 57A] [Entire Act] State of Gujarat - Subsection Section 57A(2) in Sardar Patel University Act, 1955 (2)Nothing in this section shall apply to provident fund established by the University to which the Employees' Provident Funds Act, 1952 (XIX of 1952), applies.]
