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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(1) in The Punjabi University Act, 1961

(1)On and with effect from the commencement of the Punjabi University (Amendment) Act, 1969, the Senate as it existed immediately before such commencement shall stand dissolved and the new Senate shall consist of the Chancellor, the Vice-Chancellor, and the following other persons, namely :-Ex-officio Fellows -
(i)all ex-Vice-Chancellors of the Punjabi University;
(ii)the Chief Justice of the High Court having jurisdiction in the State of Punjab;
(iii)the Chief Minister, Punjab;
(iv)the Education Minister, Punjab;
(v)the Secretary, Education Department, Punjab;
(vi)the Advocate-General, Punjab;
(vii)the Director, Public Instruction, Punjab;
(viii)the Dean, Academic Affairs and Students' Welfare;
(ix)the Director, Languages Department, Punjab;
Ordinary Fellows -
(i)six Deans of Faculties, of whom three shall be Professors, by rotation according to age;
(ii)four Heads of University Departments of studies, who are not Deans, of whom two shall be Professors, by rotation, according to age;
(iii)six Principals of Colleges admitted to the privileges of the University, of whom three shall be Principals of Government Colleges, by rotation according to age :
Provided that no Principal who has attained the age of sixty years shall be eligible to be or continue as a Fellow;
(iv)one Reader and one Lecturer with at least five years' postgraduate teaching experience, by rotation, according to age;
(v)one nominee of each Trust, Institution or Corporation donating to the University one lac rupees or more or transferring property of like value, for life time;
(vi)every person donating one lac rupees or more or transferring property of like value, for life time;
(vii)eighteen persons to be nominated by the Chancellor on the advice of the State Government for their distinguished work in education or in any other sphere of literary or public activity;
(viii)three persons to be co-opted by the Senate;
(ix)three persons nominated to the Syndicate by the Chancellor on the advice of the State Government, for the period they remain members of the Syndicate;
(x)three persons nominated by the State Government from amongst the members of the Punjab Legislative Assembly;
(xi)one teacher having a minimum experience of seven years in teaching from each College having sixty or more teachers on its staff and admitted to the privileges of the University, by rotation, according to age, beginning with the youngest;
(xii)six persons having a minimum experience of seven years in teaching from amongst teachers of Colleges having less than sixty teachers each on their staff and admitted to the privileges of the University, of whom three shall be teachers of Government Colleges, by rotation, according to age, beginning with the youngest;
(xiii)two persons amongst officers, who are in the grade not lower than the grade of a University Lecturer, of the following Departments by rotation according to age :-
(a)Department of Development of Punjabi Language;
(b)Linguistics Department;
(c)Department of Religious Studies;
(d)Department of Literary Studies;
(e)Department of Punjab Historical Studies;
(xiv)two persons to be nominated by the State Government from amongst ex-soldiers not below the rank of a Commissioned Officer.