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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(f) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(f)"Pot Kharab" means barren or uncultivable land included in a survey number and includes any land comprised in a survey number which from any reason is held not to be likely to be brought under cultivation.