Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 14 in Haryana Air (Prevention and Control of Pollution) Rules, 1983 14. Functions of the Board, Section 17 (1) (i). - The Board will perform such other functions as may be specified by the Government in writing from time to time.
