Supreme Court - Daily Orders
Sabre Travel Network (India) Pvt Ltd vs Office Of Commissioner Of Cgst And ... on 13 January, 2021
Bench: A.M. Khanwilkar, B.R. Gavai, Krishna Murari
ITEM NO.17 Court 5 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 4073-4077/2020
SABRE TRAVEL NETWORK (INDIA) PVT LTD Appellant(s)
VERSUS
OFFICE OF COMMISSIONER OF CGST AND
CENTRAL EXCISE (APPEALS II) ETC. Respondent(s)
(FOR ADMISSION and I.R. and IA No.132798/2020-EX-PARTE STAY)
Date : 13-01-2021 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE B.R. GAVAI
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Naveen Hegde, Adv.
Ms. Gayatri Gulati, Adv.
Mr. Siddharth Vasudev, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Appeals are admitted.
Tag with Civil Appeal Nos.3171-3173 of 2015. Issue notice on the application for Stay, returnable within four weeks.
Dasti, in addition, is permitted. (DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by DEEPAK SINGH Date: 2021.01.13 18:17:40 IST Reason: