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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(l) in The U.P. Foodgrains (Procurement and Regulation of Trade) Order, 1982

(l)[ "Manufacturer" means a person engaged in the business of milling or processing of foodgrains or manufacturing foodstuff therefrom.] [Inserted by Notification No. P-3386/XXIX-Food-5-5 (42)-80, dated 15th Oct., 1987, published in U.P. Gazette (Extraordinary), Part IV. section (Kha), dated 15th October, 1987.]