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[Cites 0, Cited by 0] [Section 85] [Entire Act]

State of Rajasthan - Subsection

Section 85(2) in The Rajasthan Waqf Board (Election of Members) Rules, 1999

(2)If any cover containing a postal ballot paper is received by the Returning Officer after the expiry of the time fixed in sub- rule (1), he shall note thereon the date and time of its receipt and shall keep all such covers together in a separate packet.