Delhi High Court - Orders
Rajesh @ Gutka vs State Of Nct Of Delhi on 18 February, 2026
Author: Navin Chawla
Bench: Navin Chawla
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.A. 370/2004
RAJESH @ GUTKA .....Appellant
Through: Mr. Rishi Malhotra, Senior
Advocate with Ms. Ansuiya and
Mr. Shivaansh Maini,
Advocates.
versus
STATE OF NCT OF DELHI .....Respondent
Through: Mr. Aman Usman, APP with
Mr. Manvendra Yadav,
Advocate along with SI
Sandeep Yadav, P.S.V.K.North.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 18.02.2026
1. Arguments heard in part.
2. To come up for remaining arguments on 2nd March, 2026.
3. The physical copy of the learned Trial Court record be also requisitioned on the next date of hearing.
4. The counsels for the parties shall also be entitled to inspect the Court record.
NAVIN CHAWLA, J RAVINDER DUDEJA, J FEBRUARY 18, 2026/ib/ma This is a digitally signed order.
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